Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 267 in Rajasthan Land Revenue (Land Records) Rules, 1957

267. Training in Survey, Patwar Rules and Record-writing.

- Ordinarily one Head Master and one Teacher will be appointed for each school and the work of teaching and training the candidates will be divided among them, in view of their proficiency in each subject, with the approval of the Office Incharge. If the number of candidates exceeds 40. one more Teacher will be attached to the school. The Head Master and the Teacher will be given an allowance in addition to the pay and allowances t hey might be drawing on their substantive appointments.