Punjab-Haryana High Court
Karamvir Singh And Others vs State Of Haryana And Others on 9 April, 2013
Author: Rakesh Kumar Jain
Bench: A.K. Sikri, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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LPA No.65 of 2008 (O&M)
Date of Decision: 09.04.2013
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Karamvir Singh and others
. . . .Appellants
Versus
State of Haryana and others
. . . . Respondents
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CORAM: HON'BLE MR.JUSTICE A.K. SIKRI, CHIEF JUSTICE
HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: Mr.G.K. Chatrath, Advocate, Sr. Advocate, with
Ms.Anu Chatrath Kapur, Advocate;
Mr.Balkar Singh, Advocate,
for the appellant.
Mr.Rajiv Atma Ram, Sr. Advocate, with
Mr.Anshul Gupta, Advocate for respondents No.456, 458,
465, 473, 475, 479 & 481.
Mr.Randhir Singh, Addl. A.G. Haryana.
Mr.G.S. Hooda, Advocate,
for the respondent Nos.43 to 48, 51, 52, 58 to 60, 62 to 64,
66, 68 to 71, 75 to 77, 79, 82, 85, 86, 89, 92, 93, 95, 96, 97,
102, 103, 108 to 110, 112, 118, 120, 121, 123, 124, 127,
130, 134, 142, 143, 147, 152, 153, 157, 159, 161, 162, 164
to 166, 168, 172, 173, 176, 178, 180, 181, 184 to 186, 188,
191, 195, 197, 198, 200 to 202, 204, 206, 207, 212, 215,
219, 220, 222 to 226, 229 to 231, 234, 235, 237, 241, 243,
244, 247, 251, 253, 258, 265 to 267, 270, 271, 273, 275,
278, 281 to 284, 287, 290, 291, 299 to 304, 307 to 310, 313,
317, 318, 323, 331, 332, 335, 337, 338, 340, 352, 343, 346,
349, 351, 352, 361 & 363.
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RAKESH KUMAR JAIN, J.
For detailed order, see order of even date passed in LPA No.64 of 2008 titled as "Jaibir Singh and another Vs. State of Haryana and others".
(A.K. SIKRI) (RAKESH KUMAR JAIN)
CHIEF JUSTICE JUDGE
APRIL 09, 2013
Vivek