Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(7)] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(7)(a) in Bihar Lokayukta Act, 2011 (a)The Search Committee shall invite nominations from individuals or organizations through website and at least two widely circulated newspapers.