Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 164(2)] [Section 164] [Entire Act]

State of Manipur - Subsection

Section 164(2)(xxxix) in The Manipur Co-operative Societies Act, 1976

(xxxix)prescribe the qualifications for members of the Board and employees of a society or class of societies (duties to be performed by, and several and joint liabilities therefor, of such members) and the conditions of service subject to which persons may be employed by societies;