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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(4) in The Baba Farid University of Health Sciences Act, 1998

(4)The term of office of the Members of Board of Management, including the Chairman, shall be five years, except in case of Ex-officio Members whose tenure shall be co-terminus with the term of the offices held by them.