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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in Orissa (Subordinate) Finance Service (Treasury Branch) Rules, 2001

(2)All other words and expressions used but not defined in these rule, unless the context otherwise requires, shall have the same meaning as respectively assigned to them in the Orissa Service Code.