Delhi High Court - Orders
Azeem Ahmad vs Max Hospital Speciality Hospital And ... on 3 December, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~103
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 18403/2025
AZEEM AHMAD .....Petitioner
Through: Mr. N. S. Rao, Mr. T. V. Khan, Mr.
Mahtab Khan and Mr. Nayab Khan,
Advs.
versus
MAX HOSPITAL SPECIALITY HOSPITAL AND ORS.
.....Respondents
Through: Ms. Avni Singh, Panel Counsel,
GNCTD.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 03.12.2025
1. Hon'ble Judge is on leave today.
2. Re-notify on 22.01.2026.
By order Court Master DECEMBER 3, 2025/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/12/2025 at 21:23:29