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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(5) in The Orissa Communal Offenders (Conditions of Detention) Order, 1995

(5)Applications for interview from persons other than the Police Officers shall be made to the Superintendent in Form 'A', annexed to this order and the Superintendent may grant the same in case the person seeking the interview is a member of the detenu's family.