Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(vii) in Biju Patnaik University of Technology Act, 2002 (vii)to confer honorary degrees or other distinctions on distinguished persons in accordance with the conditions to be prescribed by the Statutes;
