Kerala High Court
Reena Abraham vs Dr.K.Jayathilak, Ias on 28 February, 2022
Author: Alexander Thomas
Bench: Alexander Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
&
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
Monday, the 28th day of February 2022 / 9th Phalguna, 1943
CONTEMPT CASE(C) NO. 298 OF 2022(S) IN OP(KAT) 213/2021
PETITIONERS/PETITIONERS IN OP(KAT):
1. REENA ABRAHAM, 48 YEARS, W/O.G. AJU, LILIT GARDENS KANNANCODE,
ADOOR P.O., PATHANAMTHITTA DISTRICT, PIN - 691 523, PRESENTLY
WORKING AS TRACER, OFFICE OF THE ASSISTANT DIRECTOR OF SURVEY
(RANGE), PATHANAMTHITTA P.O, PATHANAMTHITTA DISTRICT - 689 645.
2. SAM DANIEL, 43 YEARS, S/O.DANIEL VALLUVELIL, KAROTTU VEEDU,
KODUMON P.O., PATHANAMTHITTA DISTRICT, PIN - 691 555, PRESENTLY
WORKING AS TRACER, OFFICE OF THE ASSISTANT DIRECTOR OF SURVEY
(RANGE), PATHANAMTHITTA P.O., PATHANAMTHITTA DISTRICT - 689 645.
3. RAJESHKUMAR, 43 YEARS, S/O.VASUDEVAN, MEENCHIRAKKAL HOUSE,
MEZHUVELI P.O., PATHANAMTHTITA, PIN - 689 507, PRESENTLY WORKING
AS TRACER, OFFICE OF THE ASSISTANT DIRECTOR OF SURVEY (RANGE),
PATHANAMTHITTA P.O., PATHANAMTHITTA DISTRICT - 689 645.
4. PRATHEESH P., 51 YEARS, S/O.KUNHAN P., PUTTATTU HOUSE, MUKKOM
P.O., KOZHIKODE DISTRICT PRESENTLY WORKING AS TRACER, OFFICE OF
THE ASSISTANT DIRECTOR OF SURVEY (RANGE), KOZHIKODE DISTRICT,
PIN - 673 020.
5. SMITHA P.S., 46 YEARS, W/O.MANOJKUMAR, KAKKANATTU HOUSE,
THRIPRAYAR, VALAPPAD P.O., THRISSUR DISTRICT, PIN - 680 567,
PRESENTLY WORKING AS TRACER, OFFICE OF THE ASSISTANT DIRECTOR OF
SURVEY (RANGE), THRISSUR, THRISSUR DISTRICT, PIN - 680 022.
BY ADVS. M/S. K.MOHANAKANNAN, H.PRAVEEN (KOTTARAKARA).
RESPONDENTS/RESPONDENTS 1 TO 3 IN OP(KAT):
1. DR.K. JAYATHILAK, IAS, SECRETARY TO GOVERNMENT, REVENUE
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695
001.
2. SRI.SREERAM SAMBASIVA RAO IAS, THE DIRECTOR OF SURVEY AND LAND
RECORDS, DIRECTORATE OF SURVEY AND LAND RECORDS, VAZHUTHACAUD,
THIRUVANANTHAPURAM - 695 014.
3. SRI.BONI KURIAKOSE, SECRETARY, KERALA PUBLIC SERVICE COMMISSION,
PATTOM PALACE (PO), THIRUVANANTHAPURAM - 695 004.
BY SRI.B. UNNIKRISHNA KAIMAL, SENIOR GOVERNMENT PLEADER.
This Contempt of court case (civil) having come up for orders on
28.02.2022, the court on the same day passed the following:
P.T.O.
ALEXANDER THOMAS & VIJU ABRAHAM, JJ.
===================================
Con.Case (C) No.298 of 2022
[arising out of the order dated 26.08.2021 and Judgment dated 05.11.2021 in
OP(KAT) No.213 of 2021]
=========================================
Dated this the 28th day of February, 2022
ORDER
Sri.B.Unnikrishna Kaimal, learned Senior Government Pleader submits that separate affidavits of both the 1 st respondent and the 2nd respondent have been filed in this contempt case as directed on 11.02.2022. However we see that only the affidavit dated 25.02.2022 of R2 alone has been placed before us. The Registry will ascertain this and ensure that affidavit of R1 is also placed on record in this case. The Counsel for the petitioner submits that he has not been served with a copy of these affidavits. Learned Senior Government Pleader will ensure that copies of the separate affidavits of R1 and R2 are served on Sri.K.Mohanakannan, learned Counsel appearing for the petitioners today itself. Petitioners may file reply thereto within a week.
List on 09.03.2022.
sd/-
ALEXANDER THOMAS JUDGE sd/-
VIJU ABRAHAM JUDGE Nsd 28-02-2022 /True Copy/ Assistant Registrar