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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Nagaland - Subsection

Section 6(xvii) in The Nagaland University Act, 1989

(xvii)to admit to its privileges colleges and institutions.not maintained by the University ; to withdraw all are any of those privileges in accordance with such conditions as may be prescribed by the Statutes ; to recognise, guide, supervise and control Halls not maintained by the University and other accommodation for students, and to withdraw any such recognition ;