Delhi High Court - Orders
Gps Institute Of Education vs Sh Vineet Joshi & Anr on 18 December, 2020
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~108
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 731/2020
GPS INSTITUTE OF EDUCATION ..... Petitioner
Through Mr. Sanjay Sharawat, Advocate
versus
SH VINEET JOSHI & ANR. ..... Respondents
Through Mr. Akshay Chandra, Standing
Counsel
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 18.12.2020
1. The hearing was conducted through video conferencing.
2. Learned counsel for the parties informed that several meetings have taken place between the counsels to resolve these connected matters. They pray for an adjournment.
3. At request, renotify on 11.01.2021.
4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J DECEMBER 18, 2020 'rs' Signature Not Verified Digitally Signed By:KUNAL MAGGU CONT.CAS(C) 731/2020 1 Signing Date:19.12.2020 09:46:14 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.