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Supreme Court - Daily Orders

Kantaru Rajeevaru vs Indian Young Lawyers Association ... on 8 April, 2026

Author: Aravind Kumar

Bench: Aravind Kumar

     ITEM NO.901+902                 COURT NO.1                SECTION PIL-W

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     R.P.(C) No.3358/2018 in W.P.(C) No.373/2006

     [Arising out of impugned final judgment and order dated 28-09-2018
     in W.P.(C) No.373/2006 passed by the Supreme Court of India]

     KANTARU RAJEEVARU                                        Petitioner(s)

                                          VERSUS

     INDIAN YOUNG LAWYERS ASSOCIATION THR. ITS
     GENERAL SECRETARY MS. BHAKTI PASRIJA AND ORS.            Respondent(s)

     IA No. 184901/2019 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 148814/2018 - EX-PARTE STAY
     IA No. 61348/2020 - PERMISSION TO APPEAR AND ARGUE IN PERSON

     WITH

     Diary No(s). 38136/2018 (PIL-W)
     IA No. 147556/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
     PETITION, IA No. 147553/2018 - EX-PARTE STAY, IA No. 147560/2018 -
     EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT

     R.P.(C) No. 3449/2018 in W.P.(C) No. 373/2006 (PIL-W)
     FOR    APPLICATION    FOR    PERMISSION   ON    IA    12640/2019
     FOR      INTERVENTION/IMPLEADMENT     ON     IA     12642/2019
     FOR      INTERVENTION/IMPLEADMENT     ON     IA     13067/2019
     FOR APPLICATION FOR PERMISSION ON IA 13069/2019

     W.P.(C) No. 1285/2018 (PIL-W)
     IA No. 161415/2018 - APPLICATION FOR PERMISSION, IA No. 161417/2018
     - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES

     R.P.(C) No. 3470/2018 in W.P.(C) No. 373/2006 (PIL-W)
     FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
     159846/2018 , IA No. 159851/2018 - APPOINTMENT OF COMMR./RECEIVER,
     IA No. 159847/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

Diary No(s). 40191/2018 (PIL-W) IA No. 154302/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 40405/2018 (PIL-W) Signature Not Verified IA No. 156986/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW Digitally signed by NITIN TALREJA Date: 2026.04.08 PETITION 16:51:05 IST Reason:

1
Diary No(s). 40570/2018 (PIL-W) IA No. 155904/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 155898/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 155899/2018 - STAY APPLICATION W.P.(C) No. 1339/2018 (PIL-W) IA No. 159262/2018 - APPROPRIATE ORDERS/DIRECTIONS, IA No.166074/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 3473/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 159854/2018, IA No. 159855/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 42085/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 161184/2018, IA No. 161182/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 161187/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 12161/2019 (PIL-W) W.P.(C) No. 740/1986 (X) IA No. 151454/2022 - CLARIFICATION/DIRECTION IA No. 2/2002 - INTERVENTION APPLICATION IA No. 5/2005 - INTERVENTION/IMPLEADMENT Crl.A. No. 39/1991 (II-E) SLP(C) No. 18889/2012 (III-B) IA No.114561/2017-INTERVENTION APPLICATION and IA No.114567/2017- INTERVENTION APPLICATION and IA No.114574/2017-INTERVENTION APPLICATION, IA No. 20/2013 - EXEMPTION FROM FILING O.T. IA No. 3/2013 - INTERVENTION APPLICATION IA No. 114574/2017 - INTERVENTION APPLICATION IA No. 114567/2017 - INTERVENTION APPLICATION IA No. 114561/2017 - INTERVENTION APPLICATION IA No. 19/2013 - PERMISSION TO FILE ANNEXURES IA No. 22/2014 - PERMISSION TO FILE ANNEXURES IA No. 21/2013 - PERMISSION TO FILE ANNEXURES W.P.(C) No. 286/2017 (PIL-W) R.P.(C) No. 3359/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR INTERVENTION APPLICATION ON IA 151061/2018 Diary No(s). 37946/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 146914/2018, IA No.146916/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 146913/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 146915/2018 - STAY APPLICATION 2 R.P.(C) No. 3469/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 147148/2018 Diary No(s). 38135/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 147520/2018, IA No. 147521/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION R.P.(C) No. 3380/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR ORAL HEARING ON IA 149541/2018, IA No. 155358/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 3379/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR ORAL HEARING ON IA 149566/2018, IA No. 155361/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 3444/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR ORAL HEARING ON IA 149630/2018, IA No. 149635/2018 - STAY APPLICATION R.P.(C) No. 3462/2018 in W.P.(C) No. 373/2006 (PIL-W) IA No. 188613/2019 - APPROPRIATE ORDERS/DIRECTIONS Diary No(s). 38764/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 149892/2018, IA No. 149870/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 38769/2018 (PIL-W) FOR ORAL HEARING ON IA 149908/2018, IA No. 155639/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 38907/2018 (PIL-W) FOR ORAL HEARING ON IA 150428/2018, IA No. 150424/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION R.P.(C) No. 3377/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR ORAL HEARING ON IA 150669/2018, IA No. 155353/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Diary No(s). 39023/2018 (PIL-W) IA No. 150868/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 20683/2019 - EXEMPTION FROM FILING O.T., IA No.20681/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Diary No(s). 39135/2018 (PIL-W) FOR ORAL HEARING ON IA 150948/2018, IA No. 150947/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No.160906/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES 3 Diary No(s). 39248/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 151214/2018, IA No. 151213/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 39258/2018 (PIL-W) FOR ORAL HEARING ON IA 151248/2018, IA No. 151240/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 39317/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 151376/2018, IA No. 151375/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION W.P.(C) No. 1323/2018 (PIL-W) IA No. 156782/2018 - APPROPRIATE ORDERS/DIRECTIONS, IA No.19542/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES W.P.(C) No. 1305/2018 (X) FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 154313/2018 IA No. 154313/2018 - APPROPRIATE ORDERS/DIRECTIONS IA No. 23873/2019 - RECALLING THE COURTS ORDER Diary No(s). 39642/2018 (PIL-W) FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA 152356/2018, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 152366/2018, IA No. 152356/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 152375/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 3381/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR ADMISSION Diary No(s). 40056/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 153710/2018, FOR EX-PARTE STAY ON IA 153714/2018, IA No.153708/2018
- APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No.153714/2018 - EX-PARTE STAY Diary No(s). 40681/2018 (PIL-W) FOR ORAL HEARING ON IA 156218/2018, IA No. 156217/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 40713/2018 (PIL-W) IA No. 156339/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 40840/2018 (PIL-W) IA No. 157004/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION 4 Diary No(s). 40885/2018 (PIL-W) IA No. 157171/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 157172/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 40887/2018 (PIL-W) FOR ORAL HEARING ON IA 157177/2018, IA No. 157180/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 40888/2018 (PIL-W) IA No. 157184/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 40898/2018 (PIL-W) FOR ORAL HEARING ON IA 157232/2018, FOR STAY APPLICATION ON IA 157238/2018, IA No. 157231/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 157238/2018 - STAY APPLICATION R.P.(C) No. 3457/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR ORAL HEARING ON IA 157246/2018 Diary No(s). 40910/2018 (PIL-W) FOR ORAL HEARING ON IA 157266/2018, IA No. 157271/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 40924/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 157303/2018, IA No. 157302/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 40929/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 157305/2018, IA No. 157304/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 41005/2018 (PIL-W) FOR ORAL HEARING ON IA 157490/2018, IA No. 157493/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No.157495/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 41091/2018 (PIL-W) IA No. 157744/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 159266/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 159342/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Diary No(s). 41264/2018 (PIL-W) IA No. 158344/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 158346/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 41395/2018 (PIL-W) IA No. 158854/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW 5 PETITION, IA No. 158855/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 158845/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 158849/2018 - STAY APPLICATION Diary No(s). 41586/2018 (PIL-W) IA No. 159839/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 159841/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 159837/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 159838/2018 - STAY APPLICATION R.P.(C) No. 3480/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 160743/2018, IA No. 160745/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 41896/2018 (PIL-W) IA No. 160768/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 160769/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 42264/2018 (PIL-W) IA No. 161648/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 161649/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 161651/2018 - PERMISSION TO FILE SLP WITHOUT CERTIFIED/PLAIN COPY OF IMPUGNED ORDER, IA No. 161650/2018
- STAY APPLICATION Diary No(s). 42337/2018 (PIL-W) IA No. 161855/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 161857/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION MA No.3113/2018 in W.P.(C) No. 373/2006 (PIL-W) IA No. 165960/2018 - CLARIFICATION/DIRECTION Diary No(s). 44021/2018 (PIL-W) IA No. 169213/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 169218/2018 - CONDONATION OF DELAY IN FILING Diary No(s). 44991/2018 (PIL-W) IA No. 173678/2018 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 173684/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 173685/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 46720/2018 (PIL-W) IA No. 181578/2018 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 181574/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 181581/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 47720/2018 (PIL-W) IA No. 184745/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW 6 PETITION, IA No. 184747/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 2252/2019 (PIL-W) IA No. 9611/2019 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 9617/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 9609/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 9614/2019 - ORAL HEARING R.P.(C) No. 345/2019 in W.P.(C) No. 373/2006 (PIL-W) IA No. 19518/2019 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 19017/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 2998/2019 (PIL-W) IA No. 13225/2019 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 13217/2019 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 13229/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 13221/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 13676/2019 - EXEMPTION FROM FILING PAPER BOOKS W.P.(C) No. 472/2019 (PIL-W) IA No. 18125/2020 - APPLICATION FOR PERMISSION IA No. 60456/2019 - EXEMPTION FROM FILING O.T. WITH ITEM NO.902 Writ Petition(s)(Criminal) No(s).338/2019 IA No.185240/2019-EXEMPTION FROM FILING O.T. Date : 08-04-2026 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE M.M. SUNDRESH HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH HON'BLE MR. JUSTICE ARAVIND KUMAR HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH HON'BLE MR. JUSTICE PRASANNA B. VARALE HON'BLE MR. JUSTICE R. MAHADEVAN HON'BLE MR. JUSTICE JOYMALYA BAGCHI Mr. K. Parameshwar, Sr. Adv. (A.C.) Mr. M V Mukunda, Adv.
Mr. Raji Gururaj, Adv.
Mr. N. Sai Kaushal, Adv.
Ms. Veda Singh, Adv.
Mr. Prasad Hedge, Adv.
Mr. Adit Vikramaditya Garg, Adv. Mr. Vallari K.N., Adv.
7
Mr. Shivam Singh, Adv.(A.C).
Mr. Krishna Kumar Singh, Adv.(Nodal Counsel) Ms. Shaswati Parhi, Adv. (Nodal Counsel) Mr. Shivam Singh, Adv.(A.C). Mr. Harpreet Singh Gupta, Adv. Ms. Spoorthi Cotha, Adv. Mr. Yoshit Jain, Adv.
For Petitioner(s) :Mr. Mukesh K. Giri, AOR Mr. Mandaar Mukesh Giri, Adv. Mr. Pranjal Kumar, Adv.
Mr. P B Krishnan, Sr. Adv. Mr. M R Venkatesh, Sr. Adv. Mr. Sanand Ramakrishnan, AOR Mr. Rajeev Mishra, Adv.
Mr. Thomas Martin K, Adv. Ms. Anila T Thomas, Adv.
Mr. G Karthikeyan, Adv.
Mr. Sunil Narayanan, Adv. Mr. Sundaramurti R, Adv. Mr. Mahek Maheswari, Adv.
Mr. V Giri, Sr. Adv.
Mr. Abhilash M.r., Adv.
Mr. Sayooj Mohandas, Adv. Ms. Manjari Singh, Adv.
Ms. Ann Melvin, Adv.
M/s M R Law Associates, AOR Mr. Sankalp Goswami, Adv. Mr. Azhar Alam, Adv.
Ms. B. Vijayalakshmi Menon, AOR Mr. C.R. Jaya Sukin, Adv. Ms. Jyoti Zongluju, Adv. Ms. Priya Rani, Adv.
Mr. Dharam Pal Choudhary, Adv. Mr. Roshan Chapagain, Adv. Mr. Narender Kumar Verma, AOR Ms. Prachi Bajpai, AOR Mr. Ranbir Singh Yadav, AOR Mr. Prateek Yadav, Adv.
Mr. Puran Mal Saini, Adv. Mr. Yogesh Yadav, Adv.
Ms. Pratima Yadav, Adv.
Mr. Anish R. Shah, AOR 8 Mr. Gopal Shankaranarayan, Sr. Adv. Mr. Biju P Raman, AOR Ms. Usha Nandini V, Adv.
Mr. John Thomas Arakal, Adv. Ms. Nandana Harikrishnan, Adv. Mr. Vishal Sinha, Adv.
Mr. Tushar Shrivastava, Adv. Mr. Siddharth Venugopal, Adv. Mr. Aayushman Aggarwal, Adv. Mr. Pradyut Kashyap, Adv. Ms. Smruthi Gangadhar, Adv. Ms. Trisha Chandran, Adv. Mr. Madhav Gupta, Adv.
Ms. Anzu. K. Varkey, AOR Mr. N. P. Rakeesh Panicker, Adv.
Mrs. Manik Karanjawala, AOR Mr. Rakesh K. Khanna, Sr. Adv. Mr. T.S. Chaudhary, Adv. Ms. Urvi Gupta, Adv.
Mr. Kamal Mohan Gupta, AOR Mr. Aditya Pushkal Khanna, Adv. Ms. Arushi Jindal, Adv.
Mr. Raj Gupta, Adv.
Ms. Sunita Tiwari, Adv.
Mr. P.R.kovilan Poongkuntran, Adv. Mrs. Geetha Kovilan, AOR Mr. Abhilash Mr, Adv.
Mr. Ranjan Kumar, AOR Mr. Sayooj Mohandas M, Adv. Mr. Rohini Kumar, Adv.
Mr. Kapil Dev Yadav, Adv. Ms. Manjri Singh, Adv.
Ms. Ann Melvin, Adv.
Mr. Siddhartha Sinha, Adv. Ms. Kirti, Adv.
Mr. Sivan Sharma, Adv.
Mr. C. Aryama Sundaram, Sr. Adv. Mr. Sreegesh M.k, Adv.
Mr. A. Venayagam Balan, AOR Ms. Rohini Musa, Adv.
Mrs. Santhanalakshmi, Adv. Mr. Puneet Thakur, Adv.
Mrs. Meera Karta, Adv.
Mr. Ramesh Babu M. R., AOR 9 Mr. Narveer Yadav, Adv.
Mr. Siddhartha Sati, Adv.
Mr. Anil C Nishani, Adv.
Mr. J K Mishra, Adv.
Mr. Krishna M Singh, Adv. Mr. Kushal U, Adv.
Mr. T. R. B. Sivakumar, AOR Ms. Malini Poduval, AOR M/S. Mukesh Kumar Singh And Co., AOR Mr. Padmesh Mishra, Adv. Mr. Mukesh Kumar Singh, Adv. Mr. Narendra Kumar Goyal, Adv. Ms. Anushka Mamgain, Adv. Mr. L.sivaraman, Adv.
Mr. Kadam Hans, Adv.
Mr. A.k.chaturvedi, Adv. Mr. C.m.dwivedi, Adv.
Ms. Kajal Rani, Adv.
Ms. Komal Singh, Adv.
Mr. Kunwar Siddhartha Singh, Adv.
Dr. Abhishek M. Singhvi, Sr. Adv. Mr. L. Nidhiram Sharma, Adv. Mr. Aditya Dhingra, Adv. Mr. P. S. Sudheer, AOR Mr. Rishi Maheshwari, Adv. Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Mr. Jashan Vir Singh, Adv. Ms. Nivedita Sudheer, Adv.
Mr. C.S. Vaidyanathan, Sr. Adv. Mr. P. V. Yogeswaran, AOR Mr. Bhakti Vardhan Singh, Adv. Mr. Vinayak Goel, Adv.
Mr. Ronak Shankar Agarwal, Adv. Mr. Ashish Kumar Upadhyay, Adv. Mr. Y. Lokesh, Adv.
Mr. V. Kandha Prabhu, Adv. Ms. Dhatri Singh, Adv.
Ms. Maitri Goal, Adv.
Mr. L. R. Venkatesan, Adv. Mr. Arun Singh, Adv.
Ms. Hari Preethi, Adv.
Mr. K Velmurugan, Adv.
Mr. Guneswaran Pv, Adv.
Mr. A. Raghunath, AOR Mr. Vishnu Shankar Jain, AOR 10 Mr. V. K. Biju, AOR Mr. Atul Tripathi, Adv.
Mr. Subodh Kumar Pathak, Adv. Ms. Kumari Nidhi Tripathi, Adv. Ms. Anjali Mishra, Adv.
Mr. Karappankutty P, Adv. Mr. M. T. George, AOR Mrs. Susy Abraham, Adv.
Mr. Johns George, Adv.
Mr. Shishir Pinaki, AOR Mr. D. Mahesh Babu, Adv.
Mr. Jojo Jose, Adv.
Ms. Sumitha Jhon, Adv.
Mr. Dhaneswar Gudapalli, Adv. Mr. Satyeyu Veer, Adv.
Ms. Mallika Das, Adv.
Mr. Dr. Bhim Pratap Singh, Adv. Mr. Bamandla Venkatesh, Adv.
Mr. V. Giri, Sr. Adv.
Mr. Tushar Singh, Adv.
Mr. Rahul Narang, Adv.
Mr. Harshad Sunar, Adv.
Mr. Nihar Dharmadhikari, Adv. Ms. Aishwarya Raj Mishra, Adv. Mr. Yashaswi Sk Chocksey, Adv. Mr. Krishna Kumar Singh, AOR Mr. Jose Abraham, AOR Mr. Anto G Robert, Adv.
Mr. Basil Jaison, Adv.
Mr. George Daniel George, Adv.
M/S. Kmnp Law Aor, AOR Mr. Rohan Thawani, Adv.
Mr. Kuriakose Varghese, Adv. Ms. Pooja Dhar, Adv.
Mr. V. Shyamohan, Adv.
Ms. Priyanka Agarwal, Adv. Ms. Sradhaxna Mudrika, Adv. Ms. Anshika Bajpai, Adv. Ms. Vrinda Goel, Adv.
Ms. Ambica Sundaram, Adv. Ms. Maryam Junaid, Adv.
Mr. Parijat Kishore, AOR Mr. Renjith B. Marar, Adv. Ms. Lakshmi N. Kaimal, AOR 11 Mr. Arun Poomulli, Adv.
Mr. Harsh Vardhan Shyam, Adv. Ms. Jeby Mather, Adv.
Mr. K. Rajeev, AOR Mr. J. Sai Deepak, Sr. Adv. Mr. Suvidutt M.s., AOR Ms. Deepika Singh, Adv.
Ms. Disha Puri, Adv.
Mr. R. Abhishek, Adv.
Ms. Shaktiki Sharma, Adv. Mr. Avinash Sharma, Adv. Ms. Purnima Vashistha, Adv. Ms. Sidhi Pramod Rayudu, Adv. Mr. Avinash K Sharma, Adv. Mr. Ashutosh Nagar, Adv.
Dr. G. Sivabalamurugan, AOR Mr. Selvaraj Mahendran, Adv. Mr. Hari Krishnan Pv, Adv. Mr. Kavin Ananth C, Adv.
Ms. Heena, Adv.
Mrs. A Ashoka Devi, Adv.
Ms. Shobha Ramamoorthy, AOR Mr. Shilp Vinod, Adv.
Ms. Supriya, Adv.
Mr. J Sai Deepak, Sr. Adv. Mr. K. V. Muthu Kumar, AOR Ms. Anu B, Adv.
Ms. Gagandeep Chauhan, Adv.
Mr. Piyush Dwivedi, AOR Mr. Robin Khokhar, AOR Ms. Ritu Reniwal, Adv.
Mr. Ram Bhadauria, Adv.
Mr. Mahendra Kumawat, Adv. Mr. Kumar Gaurav, Adv.
Mr. B.n. Dubey, Adv.
Mr. Rabin Majumder, AOR Mr. P.N. Ravindran, Sr. Adv. Mr. A. Hariprasad, Sr. Adv. Mr. C.N. Sreekumar, Sr. Adv. Mr. T. G. Narayanan Nair, AOR Mr. Ramesh Babu M.r, Adv. Ms. Swathi H Prasad, Adv. Ms. Priya Balakrishnan, Adv.
12
Ms. Samyuktha H. Nair, Adv. Ms. Samyuktha H Nair, Adv.
Petitioner-in-person Mr. C S Vaidnathan, Sr. Adv. Mr. K.V. Mohan, AOR in RP No.3359 Of 2018 Mr. Akshay Nagrajan, Adv. Mr. Ronak Shankar Agarwal, Adv. Mr. Vinayak Goel, Adv.
Mr. K. V. Balakrishnan, Adv. Mr. R. K. Raghavan, Adv.
Ms. Aditi Anil Dani, Adv. Mr. Arvind P Datar, Sr. Adv. Mr. K. V. Mohan, AOR Ms. Ranu Purohit, Adv.
Mr. J. Sai Deepak, Sr. Adv. Mr. V. Shyamohan, AOR Ms. Shaktiki Sharma, Adv. Ms. Priyanka Agarwal, Adv. Mr. Abhishek Sharma, Adv. Ms. Sradhaxna Mudrika, Adv. Ms. Anshika Bajpai, Adv. Ms. Vrinda Goel, Adv.
Mr. Sridhar Potaraju, Sr. Adv. Mr. Bhakti Vardhan Singh, Adv. Ms. Niharika Singh, Adv. Ms. Chamundeswari Pemmasani, Adv. Ms. Arlene Noronha, Adv. Mrs. C Rubavathi, Adv.
Mr. C Raghavendren, Adv. Mr. M. A. Chinnasamy, AOR Mr. Saurabh Gupta, Adv.
Mrs. Shiraz Contractor Patodia, AOR Mr. J P Cama, Sr. Adv.
Mr. Santosh Kumar Pandey, AOR Mr. Santosh Kumar Vishwakarma, Adv. Mr. Nitish Raj, Adv.
Mr. Venkata Raghuvamsy D, Adv.
Dr. Shine P Sasidhar, Adv. Mr. Vr Raman, Adv.
Ms. Rashmi Singhania, AOR Mr. Yash Singhania, Adv.
Mr. Anand Padmanabhan, Sr. Adv. Ms. Aswathi M.k., AOR 13 Mr. Arivazhagan A.c, Adv. Ms. Jubili Momalia, Adv. Ms. Nimisha Thomas, Adv. Mr. Niraj Bobby Paonam, Adv.
Mr. V.chitambaresh, Sr. Adv. Mr. Jayant Muthuraj, Sr. Adv. Ms. Usha Nandini V., AOR Mr. Biju P Raman, Adv.
Mr. John Thomas Arakal, Adv. Ms. Nandana Harikrishnan, Adv. Ms. Dimple Nagpal, Adv.
Mr. Guru Krishna Kumar, Sr. Adv. Mr. Anoop Prakash Awasthi, AOR Mr. Santosh Kumar, Adv.
Mr. Praneet Pranav, Adv. Mr. Bhaskar T Gowtham, Adv. Mr. Raghu Vamsy Dasika, Adv. Mr. Chandrashekhar A.chakalabbi, Adv. Mr. Subodh Patil, Adv.
Mr. Alabhya Dhamija, Adv. Mr. Venkat Tripathi, Adv. Mr. Bhavya Tyagi, Adv.
Mr. Trithiksha Padman, Adv. Mr. Chandrakant Reddy, Adv. Mr. Aman Shukla, Adv.
Mr. Shubham Dubey, Adv.
Mr. Rushikanta Dash, Adv. Ms. Jasleen Kaur, Adv.
Mr. V V V V Pattabhi Ram, Adv.
Mr. Raju Ramachandran, Sr. Adv. Mr. Siddharth Bhatnagar, Sr. Adv. Ms. Manik Karanjawala, Adv. Ms. Nandini Gore, Adv.
Mr. Jatin Mongia, Adv.
Ms. Tahira Karanjawala, Adv. Mr. Arjun Sharma, Adv.
Ms. Niharika Karanjawala, Adv. Ms. Shruti Narayan, Adv. Mr. Akhil Abraham Roy, Adv. Ms. Swati Bhardwaj, Adv. Ms. Prerna Shaha, Adv.
Mr. Pranav Garg, Adv.
Mr. Vikram Aditya Narayan, Adv. Mr. Mohd. Afeef, Adv.
Ms. Nida Khan Salim, Adv. Mr. Aditya Sidhra, Adv.
M/S. Karanjawala & Co., AOR Mr. R. Krishnaraj, Adv.
14
Mr. Tom Joseph, AOR Dr. Linto K.B., Adv.
Mr. Kumar Gaurav, Adv.
Mr. Surendra Gautam, Adv. Mr. Ram Narayan Mohanty, Adv.
Mr. Mohit Kumar Gupta, Adv. Mr. Sanjeev Kumar Aggarwal, Adv. Mr. Dharma Datta Verma, Adv. Mr. Sanjeev Kumar, AOR Mr. Umesh Kumar Shukla, Adv. Mr. Pritam Singh, Adv.
Mr. R.N. Mohanty, Adv.
Mr. Darius Khambata, Sr. Adv. Ms. Indira Jaising, Sr. Adv. Mr. Ravindra Shrivastava, Sr. Adv. Mr. Sidharth Luthra, Sr. Adv. Ms. Shiraz Contractor Patodia, AOR Ms. Nina Nariman, Adv.
Mr. Ashish Singh, Adv.
Ms. Divya Sharma, Adv.
Ms. Juhi Chawla, Adv.
Mr. Mayank Singhal, Adv. Mr. Adityaraj Patodia, Adv.
Mr. Colin Gonsalves, Sr. Adv. Mr. Kamran Khwaja, Adv.
Ms. Puja Sharma, Adv.
Mr. Satya Mitra, Adv.
Mr. Anirudh Sharma, Adv. Mr. Varun K., Adv.
For Respondent(s) :Mr. Gopal Subramanium, Sr. Adv.
Mr. Raju Ramachandran, Sr. Adv. Mr. Gaurav Agrawal, Sr. Adv. Mr. Siddharth Bhatnagar, Sr. Adv. Ms. Sonia Nigam, Adv.
Ms. Manik Karanjawala, Adv. Mr. Malcolm Siganporia, Adv. Mr. Arjun Singh Surjewala, Adv. Mr. Debmalya Banerjee, Adv. Ms. Nandini Gore, Adv.
Ms. Simran Kaur, Adv.
Ms. Gauri Subramanium, Adv. Mr. Jatin Mongia, Adv.
Mr. Arjun Singh Gautam, Adv. Mr. Rohan Sharma, Adv.
Ms. Tahira Karanjawala, Adv. Mr. Kartik Bhatnagar, Adv.
15
Mr. Arjun Sharma, Adv.
Ms. Ambika, Adv.
Ms. Niharika Karanjawala, Adv. Ms. Unnimaya, Adv.
Ms. Shruti Narayan, Adv. Mr. Akhil Abraham Roy, Adv. Mr. Vipul Pathak, Adv.
Ms. Liza Vohra, Adv.
Ms. Swati Bhardwaj, Adv. Mr. Jayavardhan Singh, Adv. Ms. Prerna Shaha, Adv.
Mr. Joel George, Adv.
Mr. Pranav Garg, Adv.
Mr. Siddhant Juyal, Adv. Mr. Vikram Aditya Narayan, Adv. Mr. Raghav Kohli, Adv.
Mr. Mohd. Afeef, Adv.
Ms. Nida Khan Salim, Adv. Mr. Adnan Yousaf, Adv.
Mr. Ankit Malhotra, Adv. Mr. Aditya Sidhra, Adv.
Mr. Roserin Jerald, Adv. M/S. Karanjawala & Co., AOR Mr. Purushottam Sharma Tripathi, AOR Mr. Siddhartha Chowdhury, AOR M/S. Lawyer S Knit & Co, AOR Mr. Neeraj Kishan Kaul, Sr. Adv. Mr. Mukul Rohatgi, Sr. Adv. (I.A. No.6068/2020) Mr. Pankaj Sawant, Sr. Adv. M/S. Parekh & Co., AOR Mr. Ammar A. Faizullabhoy, Adv. Mr. Sameer Parekh, Adv.
Mr. Abeezar E. Faizullabhoy, Adv. Mr. D.p. Mohanty, Adv.
Mr. Murtaza Kachwalla, Adv. Ms. Ranjeeta Rohatgi, Adv. Mr. Moinuddin Algaus Shaikh, Adv. Ms. Sonal Gupta, Adv.
Ms. Sreeparna Basak, Adv. Ms. Ruchi Krishna Chauhan, Adv. Ms. Akshita Dogra, Adv.
Mr. Siddharth Samaiya, Adv. Mr. Akhil Shresth, Adv.
Mr. Raghav Agrawal, Adv. Ms. Ira Mahajan, Adv.
Mr. Juzer Shakir, Adv.
Mr. Huzaifa Saifee, Adv. Mr. Mustafa Maimoon, Adv. Mr. Aliasgar Najmi, Adv. Mr. Hatim Batterywala, Adv. Mr. Shyam Divan, Sr. Adv. (I.A. No. 4721/2020) 16 Mr. Guru Krishna Kumar, Sr. Adv. Mr. E.r. Kumar, Adv.
Mr. Ashok Kumar Jain, Adv. Mr. Abhishek Baid, Adv.
Mr. Anup Jain, Adv.
Ms. Swati Bhardwaj, Adv. Mr. Abhishek Thakral, Adv. Ms. Apurba Pattanayak, Adv. Mr. Mohit Bafna, Adv.
Ms. Sharen Joel, Adv.
Mr. Dilpreet Singh Dardi, Adv. Ms. Suvasita Chopra, Adv. Mr. Ravindra Kumar, Adv.
M/S. S. Narain & Co., AOR Dr. Abhishek M. Singhvi, Sr. Adv. Mr. L. Nidhiram Sharma, Adv. Mr. Aditya Dhingra, Adv. Mr. P. S. Sudheer, AOR Mr. Rishi Maheshwari, Adv. Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Mr. Jashan Vir Singh, Adv. Ms. Nivedita Sudheer, Adv.
Mr. R. P. Gupta, AOR Mr. Anubhav Yadav, Adv.
Mr. Hitesh Kumar Yadav, Adv. Mr. Ashish Mishra, Adv.
Mr. Dishant Yadav, Adv.
Mr. Tushar Mehta, Solicitor General Mr. K M Nataraj, Adv.
Mr. Vikramjeet Banerjee, A.S.G. Mr. Gurmeet Singh Makker, AOR Mr. Rajat Nair, Adv.
Mr. Vanshaja Shukla, Adv. Mr. Kanu Agrawal, Adv.
Ms. Aastha Singh, Adv.
Mr. Gaurang Bhushan, Adv. Mr. Digvijay Dam, Adv.
Ms. Prerna Dhal, Adv.
Ms. Mrigna Shekhar, Adv.
Mr. Raj Bahadur Yadav, AOR Mr. Tushar Mehta, Solicitor General Ms. Madhulika Upadhyay Aor), Adv. Mr. Rajat Nair, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Astha Singh, Adv.
17
Mr. Gaurang Bhushan, Adv. Mr. Digvijay Dam, Adv.
Mr. Prerna Dhal, Adv.
Mr. Mrigna Shekhar, Adv.
Mr. Javed Shaikh, Adv.
Mr. Syed Ahmed Saud, Adv. Mr. Mohd. Parvez Dabas, Adv. Mr. Daanish Ahmed Syed, Adv. Mr. Uzmi Jameel Husain, Adv. Mr. Aqib Baig, Adv.
Mr. Mohd. Shahib, Adv.
Mr. Seemab Qayyum, Adv.
Mr. Mohd Shakim, Adv.
Mr. Mohammad Aadil Khan, Adv. M/s Shakil Ahmad Syed, AOR Mr. Siddharth Dharmadhikari, Adv. Mr. Tushar Mehta, Solicitor General Mr. Aniruddha Joshi, Sr. Adv. Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv. Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv. Ms. Sushmita Pandey, Adv. Ms. Arunima Das, Adv.
Mr. Ashwin Hirulkar, Adv. Ms. Kunika Bansal, Adv.
Ms. Chitransha Singh Sikarwar, Adv. Mr. Harsh, Adv.
Mr. Harshavardhan V. Ghadge, Adv. Ms. Jagruti, Adv.
Ms. Hemantika Wahi, AOR Mr. Fuzail Ahmad Ayyubi, AOR Mr. M. R. Shamshad, Sr. Adv. Mr. Ibad Mushtaq, Adv.
Ms. Akanksha Rai, Adv.
Ms. Gurneet Kaur, Adv.
Mr. Arijit Sarkar, Adv.
Mr. Hasan Raza Khan, Adv. Ms. Madiha Pagarkar, Adv.
Mr. C. K. Sasi, AOR Dr. Kk Geetha, Adv.
Ms. Meena K Poulose, Adv.
Mr. Rajiv Kumar Choudhry , AOR 18 Ms. G. Indira, AOR Ms. Swati Ghildiyal, AOR Mr. Pranaya Goyal, AOR Dr. Abhishek Manu Singhvi, Sr. Adv. Mrs. Meenakshi Arora, Sr. Adv. Ms. Shachi Udeshi, Adv.
Mr. Dharav Shah, Adv.
Mr. Apoorva Kaushik, Adv. Mr. Shubham Saini, Adv.
Mr. Uday Mathur, Adv.
Mr. Nidhiram Sharma, Adv. Mr. Sujith Nair, Adv.
Mr. Juzer Shakir, Adv.
Mr. Gopal Subramanium, Sr. Adv. Mr. Raju Ramachandran, Sr. Adv. Mr. Gaurav Agrawal, Sr. Adv. Mr. Siddharth Bhatnagar, Sr. Adv. Ms. Sonia Nigam, Adv.
Ms. Manik Karanjawala, Adv. Mr. Malcolm Siganporia, Adv. Mr. Arjun Singh Surjewala, Adv. Mr. Debmalya Banerjee, Adv. Ms. Nandini Gore, Adv.
Ms. Simran Kaur, Adv.
Ms. Gauri Subramanium, Adv. Mr. Jatin Mongia, Adv.
Mr. Arjun Singh Gautam, Adv. Mr. Rohan Sharma, Adv.
Ms. Tahira Karanjawala, Adv. Mr. Kartik Bhatnagar, Adv. Mr. Arjun Sharma, Adv.
Ms. Ambika, Adv.
Ms. Niharika Karanjawala, Adv. Ms. Unnimaya, Adv.
Ms. Shruti Narayan, Adv. Mr. Akhil Abraham Roy, Adv. Mr. Vipul Pathak, Adv.
Ms. Liza Vohra, Adv.
Ms. Swati Bhardwaj, Adv. Mr. Jayavardhan Singh, Adv. Ms. Prerna Shaha, Adv.
Mr. Joel George, Adv.
Mr. Pranav Garg, Adv.
Mr. Siddhant Juyal, Adv. Mr. Vikram Aditya Narayan, Adv. Mr. Raghav Kohli, Adv.
Mr. Mohd. Afeef, Adv.
Ms. Nida Khan Salim, Adv. Mr. Adnan Yousaf, Adv.
Mr. Ankit Malhotra, Adv.
19
Mr. Aditya Sidhra, Adv.
Mr. Roserin Jerald, Adv. M/S. Karanjawala & Co., AOR Mr. K. V. Muthu Kumar, AOR Ms. Sarita Kanwar, Adv.
Mr. M V S Anil Kumar Rajagiri, Adv.
Mr. V. K. Biju, AOR Mr. Subodh Kumar Pathak, Adv. Mr. Atul Tripathi, Adv.
Ms. Anjali Mishra, Adv.
Ms. Kumari Nidhi Tripathi, Adv.
Ms. Sneha Kalita, AOR Mr. Md. Nizamuddin Pasha, Adv. Ms. Ranjeeta Rohatgi, AOR Mr. Mushtaq Salim, Adv.
Mr. Sidharth Kaushik, Adv. Mr. Arif Ali, Adv.
Ms. Shrika Gautam, Adv.
Mr. Yuvraj Kashyap, Adv.
Mr. Shadan Farasat, Sr. Adv. Mr. Harshit Anand, Adv.
Mr. Kaustubh Chaturvedi, Adv. Mr. Shourya Dasgupta, Adv. Ms. Suvarna Swain, Adv.
Mr. Yashwant Singh, AOR Mr. Pradeep Kumar Rai, Sr. Adv. Ms. Farhat Naim, Adv.
Mrs. Rajshree Rai, Adv.
Mr. Vinay Kumar Rai, Adv. Mr. Shreyansh Singh, Adv. Mr. Ranjeet Kumar, Adv.
Ms. Shweta, Adv.
Ms. Modoyia Kayina, Adv. Mr. Virendra Singh, Adv. Mr. Harish Gupta, Adv.
Mr. Devi Prasad Semwal, Adv. Mr. Vijai Pratap Singh, Adv. M/S R And R Law Associates, AOR Mr. Varinder Kumar Sharma, AOR Mr. Venkata Raghuvamsy D. , AOR Mr. Santosh Kumar, Adv.
Mr. Praneet Pranav, Adv, Adv. Mr. Chandrashekhar Chakalabbi, Adv, Adv.
20
Mr. Alabhya Dhamija, Adv, Adv. Mr. Venkat Mani Tripathi, Adv, Adv. Mr. Pankaj Singhal, Adv, Adv. Mr. Eklavya Dwivedi, Adv, Adv. Mr. Yasir Saifi, Adv, Adv. Mr. Gobind Kumar, Adv.
Mr. Arijeet Shukla, Adv. Mr. Yashraj Bundela, Adv. Ms. Manju Jetley, AOR Dr. Rajeev Dhavan, Sr. Adv. Mr. Lakshmi Raman Singh, AOR Ms. Udita Singh, Adv.
Ms. Divya Sharma, Adv.
Mr. Vivek Singh, Adv.
Mr. Aniket Chauhaan, Adv.
Mr. R. Krishnaraj, Adv.
Mr. Tom Joseph, AOR Mr. Varun Varma, Adv.
Mr. Jatin Malik, Adv.
Mr. Swadesh Bansal, Adv. Mr. Shray Sashank, Adv.
Mr. T. Hari Hara Sudhan, AOR Ms. Susmita Singh, Adv.
Mr. Dilip Shukla, Adv.
Mr. Sarthak Upadhyaya, Adv. Mr. Manaj Sarkar, Adv.
Mr. Chandril Chattopadhyay, Adv. Mr. Aakash Choudhary, Adv. Ms. Himali Choudhary, Adv.
Mrs. Rekha Pandey, AOR Mr. K. Radhakrishnan, Sr. Adv. Ms. Pankhuri Shrivastava, Adv. Ms. Neelam Sharma, AOR Mr. C. Kranthi Kumar, Adv. Mr. Alekshendra Sharma, Adv. Mr. Deepankar Kumar, Adv.
Mr. Rakesh Dwivedi, Sr. Adv. Mr. Praneet Pranav, Adv. Mr. Amit Sharma, Adv.
Mr. Amit Mishra, Adv.
Mr. Eklavya Dwivedi, Adv. Mr. Raghu Vamsy Dasika, Adv. Ms. Sindoora Vnl, Adv.
Ms. Aditi Tripathi, Adv. Mr. Aishvary Vikram, Adv. Mr. Vikash Chandra Shukla, AOR 21 Ms. Mitakshara Goyal, Adv. Mr. Ajay Awasthi, Adv.
Mr. Aditya Kashyap, Adv. Mr. Mohd. Yasir, Adv.
Mr. Rishikesh Haridas, Adv. Ms. Purima Malik, Adv.
Mr. Siddharth Relan, Adv. Mr. Ashutosh Mishra, Adv. Ms. Isha Barshiliya, Adv. Mr. Lakshya Siddheshwar Pandey, Adv. Ms. Ishika Baheti, Adv.
Mr. Anchit Singla, Adv.
Ms. Thithiksha Padmam, Adv. Ms. Astha Singh, Adv.
Ms. Himadri Haksar, Adv.
Ms. Fauzia Shakil, Adv.
Mr. Farrukh Rasheed, AOR Mr. Neeraj Kishan Kaul, Sr. Adv. Mr. Mukul Rohatgi, Sr. Adv. (I.A. No.6068/2020) Mr. Pankaj Sawant, Sr. Adv. M/S. Parekh & Co., AOR Mr. Ammar A. Faizullabhoy, Adv. Mr. Sameer Parekh, Adv.
Mr. Abeezar E. Faizullabhoy, Adv. Mr. D.p. Mohanty, Adv.
Mr. Murtaza Kachwalla, Adv. Ms. Ranjeeta Rohatgi, Adv. Mr. Moinuddin Algaus Shaikh, Adv. Ms. Sonal Gupta, Adv.
Ms. Sreeparna Basak, Adv. Ms. Ruchi Krishna Chauhan, Adv. Ms. Akshita Dogra, Adv.
Mr. Siddharth Samaiya, Adv. Mr. Akhil Shresth, Adv.
Mr. Raghav Agrawal, Adv. Ms. Ira Mahajan, Adv.
Mr. Juzer Shakir, Adv.
Mr. Huzaifa Saifee, Adv. Mr. Mustafa Maimoon, Adv. Mr. Aliasgar Najmi, Adv. Mr. Hatim Batterywala, Adv. Mr. Shyam Divan, Sr. Adv. (I.A. No. 4721/2020) Mr. Guru Krishna Kumar, Sr. Adv. Mr. E.r. Kumar, Adv.
Mr. Ashok Kumar Jain, Adv. Mr. Abhishek Baid, Adv.
Mr. Anup Jain, Adv.
Ms. Swati Bhardwaj, Adv. Mr. Abhishek Thakral, Adv. Ms. Apurba Pattanayak, Adv. Mr. Mohit Bafna, Adv.
22
Ms. Sharen Joel, Adv.
Mr. Dilpreet Singh Dardi, Adv. Ms. Suvasita Chopra, Adv. Mr. Ravindra Kumar, Adv.
Mr. Fuzail Ahmad Ayyubi, AOR Mr. M. R. Shamshad, Sr. Adv. Mr. Ibad Mushtaq, Adv.
Ms. Akanksha Rai, Adv.
Ms. Gurneet Kaur, Adv.
Mr. Arijit Sarkar, Adv.
Mr. Hasan Raza Khan, Adv. Ms. Madiha Pagarkar, Adv.
Mr. Yadav Narender Singh, AOR Mr. Manu Prakash Upadhyay, Adv. Mr. Hitesh Kumar Yadav, Adv. Mr. Mayank Kumar Singh, Adv. Mr. Mudit Bansal, Adv.
Mr. Girraj Singh Yadav, Adv.
Ms. Savita Singh, AOR Mr. Vivek Sharma, AOR Dr. Vijay Kumar Sharma, Adv.
Ms. Aditi Tripathi, AOR Mr. R. C. Kaushik, AOR Dr. Maneka Guruswamy, Sr. Adv. Mr. Preet Pal Singh, AOR Mr. Gopal Sankaranarayanan, Sr. Adv. Mr. Rohan Thawani, Adv.
Ms. Pooja Dhar, AOR Ms. Divya Jyoti Singh, AOR Mr. Jaideep Gupta, Sr. Adv. Mr. P.v. Surendra Nath, Sr. Adv. Mr. Nishe Rajen Shonker, AOR Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mrs. Devika A.l., Adv.
Mr. Riddhi Bose, Adv.
Ms. Rachita Chawla, Adv. Ms. Sampriti Baksi, Adv. Ms. Rishi Agrawal, Adv.
Mr. Sawan Kumar Shukla, Adv.
23
Mr. Kumar Shivam, AOR Mr. Shresth Gautam, Adv. Mr. Sameer Ranjan, Adv.
Mr. Rajarshi Singh, Adv. Mr. Himanshu Chugh, Adv. Ms. Bharti Tyagi, Adv.
Ms. Purnima Malik, Adv.
Mr. Rajatdeep Sharma, Adv. Mr. Mahesh Rathore, Adv. Mr. Shripal Upadhyay, Adv. Mr. Kapil Sharma, Adv.
Mr. Alok Prabhat, Adv.
Mr. Krishna Kumar Singh, AOR Mr. Kumar Murlidhar, Adv. Mr. Arun Kanwa, Adv.
Mr. Gautam Barnwal, Adv.
Mr. Krishnan Venugopal, Sr. Adv. Mr. Manu Nair, Adv.
Ms. Vrinda Bhandari, Adv. Mr. Bhavik Lalan, Adv.
Mr. Neelabh Shreesh, Adv. Ms. Samridhi Shukla, Adv. Ms. Zubia Rehan, Adv.
Mr. Avinash Mathews, Adv. Ms. Umang Motiyani, Adv. Ms. Nandini Kaushik, Adv. Ms. Nitya Jain, Adv.
Mr. Manik Sachdeva, Adv. Ms. Riya Basu, Adv.
Mr. Aryan Roy, Adv.
Mr. Saurabh Gupta, Adv.
Ms. Aalokaa Verma, Adv.
Mr. Ashok Dedhia, Adv.
Mr. S. S. Shroff, AOR Mr. Jaideep Gupta, Sr. Adv. Mr. P.v. Surendra Nath, Sr. Adv. Mr. Nishe Rajen Shonker, AOR Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mrs. Devika A.l., Adv.
Mr. Riddhi Bose, Adv.
Ms. Rachita Chawla, Adv. Ms. Sampriti Baksi, Adv. Ms. Rishi Agrawal, Adv.
Mr. Sawan Kumar Shukla, Adv.
Mr. Gopal Sankaranarayanan, Sr. Adv.
24
Ms. Aarthi Rajan, AOR Mr. Arvind Srevatsa, Adv. Ms. Abhilasha Shrawat, Adv. Mr. Kartik Malhotra, Adv. Mr. Amar Kumar, Adv.
Mr. Vishal Sinha, Adv.
Mr. Tushar Shrivastava, Adv. Mr. Siddharth Venugopal, Adv. Mr. Aayushman Aggarwal, Adv. Mr. Pradyut Kashyap, Adv. Ms. Trisha Chandran, Adv. Ms. Smruthi Gangadhar, Adv. Mr. Madhav Gupta, Adv.
Mr. Shrutanjaya Bhardwaj, Adv. Ms. Aditi Gupta, Adv.
Ms. Bharti Tyagi, AOR Mr. D. K. Singh, Adv.
Mr. Tarun Bhati, Adv.
Mr. Vikash Kumar, Adv.
Mr. Ajay Kumar Singh, AOR Mr. Yatharth Singh, Adv. Mr. Shanti Swaroop Singh, Adv. Ms. Shrishti Gautam, Adv. Mr. Divyansh Singh, Adv. Mr. Vipin Kumar Mishra, Adv. Mr. Vaibhav Singh, Adv.
Mr. Vikash Kumar Singh, Adv. Mr. Amresh Kumar, Adv.
Mr. Chandan Kumar Singh, Adv. Mr. Rishesh Sikarwar, Adv. Mr. Shailendra P Singh, Adv.
Mr. Kailash Prashad Pandey, AOR Mr. B.k.mishra Sr.advocte, Adv. Mr. S.l.uadhaya Sr.advocate, Adv. Mr. V.k.khanna Sr.advocate, Adv. Mr. Hitesh Kumar Sharma, Adv. Mr. Amit Kumar Chawla, Adv. Mr. Akhileshwar Jha, Adv. Mr. Mahi Pal Singh, Adv.
Mr. Rajesh Singh, Adv.
Ms. Raavi Birbal, Adv.
Ms. Shreya Jha, Adv.
Ms. Manisha Chawla, Adv. Ms. Niharika Dwivedi, Adv. Ms. Swati Vishan, Adv.
Ms. Charanjeet Sidhu, Adv. Ms. Priyanka, Adv.
Mr. Anupam Kumar, Adv.
Mr. Satvik Sharma, Adv.
Mr. Varun Varma, Adv.
25
Mr. Desh Pal Singh, Adv.
Mr. Dilip Kumar, Adv.
Mr. Raghavendra Pratap Singh, Adv. Mr. Mahandra Kumar, Adv. Mr. Dinesh Kumar Yadav, Adv. Mr. Saurabh Kumar Solanki, Adv. Mr. Sandeep Singh Dingra, Adv. Mr. D.p.singh, Adv.
Mr. Dinesh Kumar Mudigil, Adv. Mr. Sanjeev Kumar, Adv.
Ms. Shweta Banerjee, Adv. Ms. Seema Yadav, Adv.
Mr. Ankit Maan, Adv.
Mr. Sidharth Luthra, Sr. Adv. Mr. Nitin Saluja, AOR Ms. Nimisha Menon, Adv.
Mr. Samarth Luthra, Adv. Mr. Manas Agrawal, Adv.
Ms. Kamakshi Gupta, Adv. Ms. Anusha Soni, Adv.
Ms. Pranya Madan, Adv.
Ms. Yamina Rizvi, Adv.
Ms. Nandini Chauhan, Adv.
Ms. Rashmi Singhania, AOR Mr. Sarad Kumar Singhania, Adv. Mr. Navneet Kumar, Adv.
Ms. Himadri Haskar, Adv.
Mr. Vivek Jain, AOR Ms. Suchitra Kumbhat, Adv. Mr. Akshay Malhotra, Adv. Mr. Sadiq Noor, Adv.
Mr. Rohit H Nair, Adv.
Ms. Benila Bm, Adv.
Mr. Angad Pathak, Adv.
Mr. Atulesh Kumar, AOR Mr. Uday Narayan Ray, Adv.
Mr. S. Sriram, Sr. Adv.
Ms. Divya Roy, AOR Mr. Rahul G. Tanwani, Adv. Ms. Priyanka Das, Adv.
Mr. Akshay Nagarajan, Adv. Mr. Alabhya Dhamija, Adv. Mr. Shreyas Reddy P., Adv. Ms. Amrutha Boppudi, Adv. Mr. Saaketh Kasibhatla, Adv. Mr. Vinay Krishna Kodali, Adv. Mr. Sai Saran Chodisetty, Adv.
26
Mr. Sri Krishna Reddy M, Adv. Mr. Kartik Brundavan, Adv. Mr. Dharun Lakshman, Adv. Ms. Laya Venkataraman, Adv. Mr. Yashraj Bundela, Adv.
Ms. Sansriti Pathak, AOR Mr. Shyam Divan, Sr. Adv. Ms. Tanvi Dubey, AOR Mr. Yash Dubey, Adv.
Mr. Rongon Choudhury, Adv. Ms. Srishti Agarwal, Adv.
Ms. Indira Jaising, Sr. Adv. Mr. Mohan V Katarki, Sr. Adv. Mr. Prashant Padmanabhan, AOR Mr. Paras Nath Singh, Adv.
Mr. Gopal Subramanium, Sr. Adv. Mr. Raju Ramachandran, Sr. Adv. Mr. Gaurav Agrawal, Sr. Adv. Mr. Siddharth Bhatnagar, Sr. Adv. M/S. Karanjawala & Co., AOR Ms. Sonia Nigam, Adv.
Ms. Manik Karanjawala, Adv. Mr. Malcolm Siganporia, Adv. Mr. Arjun Singh Surjewala, Adv. Mr. Debmalya Banerjee, Adv. Ms. Nandini Gore, Adv.
Ms. Simran Kaur, Adv.
Ms. Gauri Subramanium, Adv. Mr. Jatin Mongia, Adv.
Mr. Arjun Singh Gautam, Adv. Mr. Rohan Sharma, Adv.
Ms. Tahira Karanjawala, Adv. Mr. Kartik Bhatnagar, Adv. Mr. Arjun Sharma, Adv.
Ms. Ambika, Adv.
Ms. Niharika Karanjawala, Adv. Ms. Unnimaya, Adv.
Ms. Shruti Narayan, Adv. Mr. Akhil Abraham Roy, Adv. Mr. Vipul Pathak, Adv.
Ms. Liza Vohra, Adv.
Ms. Swati Bhardwaj, Adv. Mr. Jayavardhan Singh, Adv. Ms. Prerna Shaha, Adv.
Mr. Joel George, Adv.
Mr. Pranav Garg, Adv.
Mr. Siddhant Juyal, Adv. Mr. Vikram Aditya Narayan, Adv.
27
Mr. Raghav Kohli, Adv.
Mr. Mohd. Afeef, Adv.
Ms. Nida Khan Salim, Adv. Mr. Adnan Yousaf, Adv.
Mr. Ankit Malhotra, Adv. Mr. Aditya Sidhra, Adv.
Mr. Roserin Jerald, Adv.
Mr. Arvind Srevatsa, Adv. Mr. A. Karthik, AOR Mr. Talha Abdul Rahman, AOR Mr. Sudhanshu Tewari, Adv. Mr. Faizan Ahmed, Adv.
Mr. Venkita Subramoniam T.r, AOR Ms. Praseena Elizabeth Joseph, AOR Ms. Shraddha Deshmukh, AOR Mr. Sanchit Singh, Adv.
Mr. Sarthak Gupta, Adv.
Mr. Kaustubh Khanna, Adv.
Ms. Neha Mehta Satija, AOR Ms. Resmitha R. Chandran, AOR Mr. Nachiketa Joshi, Sr. Adv. Mr. Suvidutt M.s., AOR Ms. Deepika Singh, Adv.
Ms. Disha Puri, Adv.
Mr. Rishesh Sikarwar, Adv. Mr. Sai Shashank, Adv.
Ms. Ruchil Raj, Adv.
Mr. Pankaj Singhal, Adv. Mr. Bhaskar Bhushan, Adv. Mr. Ayush Anand, Adv.
Mr. Alabhya Dhamija, Adv. Ms. Mahima Pandey, Adv.
Mr. Aditya Kashyap, Adv.
Mr. Vijay Hansaria, Sr. Adv. Ms. Nandini Rai, Adv.
Mr. Aashay Shukla, Adv.
Ms. Srija Choudhury, AOR Mr. Kailas Bajirao Autade, AOR Mr. P.V. Dinesh, Sr. Adv. Ms. Anna Oommen, Adv.
Ms. Sumita Hazarika, AOR Mr. Pawan Kumar Saxena, Adv.
28
Mr. Dhruv Shankar Mishra, AOR Mr. Venkatmani Tripathi, Adv. Mr. A. Srinivas Rao, Adv.
Mr. Onkar Singh, Adv.
Mr. Sagar Roy, Adv.
Mr. Hemant Singh Sikarwar, Adv. Ms. Anamika Mishra, Adv. Ms. Pragati Katiyar, Adv. Ms. Avni Singh, Adv.
Mr. Alex Joseph, AOR Ms. Deepa Joseph, Adv.
Mr. Swaraj S.A., Adv.
Mr. Dawneesh Shaktivats, AOR Mr. Harsha Gollamudi, Adv. Mr. Aman Sabir Saifi, Adv. Ms. Himanshi Mehta, Adv. Mohd. Yasin, Adv.
Mr. Rajat Sabir Saifi, Adv.
Ms. Swati Ghildiyal, AOR Mr. Apoorva Anand, Adv.
In IA No.78583/26 Mr. Sanjay Hegde, Sr. Adv.
Mr. Anas Tanwir, AOR Mr. Ankit Tiwari, Adv.
Mr. Ashish Kumar, Adv.
Mr. Ebad Ur Rahman, Adv.
Mr. Zainab Shaikh, Adv.
Mr. Zaid Raza, Adv.
Mr. Chandan Goswami, Adv. Mr. Tanay Hegde, Adv.
Mr. Shwetank S., Adv.
Mr. Mayank Suryan, Adv.
Mr. A. Bhuyan, Adv.
Mohd. Asif Abbas, Adv.
In IA No.100227/26 Mr. Uday Bedi, Adv.
Varisha Sharma, Adv.
Ms. Smiksha Singhroha, Adv. Ms. Manju Jetley, AOR Mr. Ravi Kumar Mehata, Adv.
UPON hearing the counsel the Court made the following O R D E R List tomorrow, i.e., 09.04.2026 for further hearing.
(NITIN TALREJA) (PREETHI DILEEP KUMAR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 29