Supreme Court - Daily Orders
Gail India Ltd. Thr. Executive Director ... vs Joint Commissioner Of Incoeme Tax N.D. on 15 April, 2014
F
ITEM NO.55 REGISTRAR COURT.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.A. SAYEED
Petition(s) for Special Leave to Appeal (Civil)
No(s).12614-12615/2013
GAIL INDIA LTD. Petitioner(s)
VERSUS
JOINT COMMISSIONER OF INCOEME TAX N.D. Respondent(s)
(With prayer for interim relief and office report)
Date: 15/04/2014 These Petitions were called on for hearing
today.
For Petitioner(s)
Ms. Bhoomika Choudhury, Adv.
Ms. Kavita Jha,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Sole respondent is reported to be duly and properly served through dasti (report at F/A) but none appeared on his behalf.
No further steps required. Registry to process the matter for listing before the Hon’ble Court, as per rules.
(M.A. SAYEED) REGISTRAR rd