Rajasthan High Court - Jodhpur
Prem Singh Rathore vs Union Of India & Ors on 23 April, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 8674 / 2013
Prem Singh Rathore
----Petitioner
Versus
Union Of India & Ors
----Respondent
_____________________________________________________
For Petitioner(s) : Mr.Sandeep Soni.
For Respondent(s) : Mr.Chandraveer Singh.
_____________________________________________________
HON'BLE MR. JUSTICE SANDEEP MEHTA
Judgment / Order 23/04/2018 I.A.No.2327/2018 moved by learned counsel Shri Sajjan Singh Ratore for withdrawal of the writ petition is not opposed by learned counsel Shri Chandraveer Singh and is thus, accepted. The writ petition as well as stay application are dismissed as withdrawn.
(SANDEEP MEHTA), J.
/tarun goyal/ 12