Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19 in The Standards of Weights and Measures (General) Rules, 1987 19. Prohibition on sale of non-standard weight or measure within the country .-No non-standard weight or measure made or manufactured exclusively for export shall be sold or otherwise distributed within the territory of India.
