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State of Bihar - Section

Section 28 in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

28. The manner of maintenance of proper records and other documents by the Town Vending Committee, Local Authority, planning authority and state nodal officer in respect of street vendors.

(1)On -line software will be developed by the state governments for keeping the records of the street vendors.
(2)The local authority must enter the data of the surveyed street vendors through online process.
(3)The certificate of vending and identity card must be on-line generated.