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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(2)(c) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

(c)produce all the documents including prescribed declaration forms, if any, relating to the goods before the Incharge of the check-post;