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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(b) in Atomic Energy (Radiation Protection) Rules, 2004

(b)records are maintained for a period specified by the competent authority of -
(i)radiation doses received by therapy patients;
(ii)activity administered to patients for diagnostic and therapeutic purposes; and
(iii)other relevant parameters;