Bombay High Court
Dvb Group Merchant Bank (Asia) Ltd And ... vs M. V. Malaviya Twenty Three Imo No ... on 24 January, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
12 - IA-1458-2021.DOC
Sayali Upasani
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL JURISDICTION
INTERIM APPLICATION NO-1458 OF 2021
IN
ADMIRALTY SUIT NO-41 OF 2015
DVB Group Merchant Bank (Asia) Ltd and ...Applicants/
Anr Plaintiffs
Vs.
M. V. Malaviya Twenty Three & Anr ...Defendants
Mr. Rahul Narichania, Senior Counsel, a/w Ms. Pratiksha
Avhad and Ms. Ayesh Qazi i/b Mulla & Mulla Co., for
Plaintiffs.
Dr. Sneha Goyal, for Official Liquidator.
CORAM:- N. J. JAMADAR, J.
DATED:- 24 th JANUARY,
2023
PC:-
1) The learned Counsel for the Official Liquidator seeks leave
to tender an affidavit-in-reply.
Leave granted.
2) Affidavit-in-reply is taken on record.
3) List on 21st February, 2023.
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