Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Dvb Group Merchant Bank (Asia) Ltd And ... vs M. V. Malaviya Twenty Three Imo No ... on 24 January, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                    12 - IA-1458-2021.DOC


                                                                Sayali Upasani


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL JURISDICTION

              INTERIM APPLICATION NO-1458 OF 2021
                               IN
                  ADMIRALTY SUIT NO-41 OF 2015

DVB Group Merchant Bank (Asia) Ltd and                    ...Applicants/
Anr                                                               Plaintiffs
                   Vs.
M. V. Malaviya Twenty Three & Anr                         ...Defendants

Mr. Rahul Narichania, Senior Counsel, a/w Ms. Pratiksha
Avhad and Ms. Ayesh Qazi i/b Mulla & Mulla Co., for
Plaintiffs.
Dr. Sneha Goyal, for Official Liquidator.


                                       CORAM:-      N. J. JAMADAR, J.
                                            DATED:-       24 th JANUARY,
2023
PC:-

1)      The learned Counsel for the Official Liquidator seeks leave

to tender an affidavit-in-reply.

Leave granted.

2) Affidavit-in-reply is taken on record.

3) List on 21st February, 2023.

[N. J. JAMADAR, J.] 1/1 ::: Uploaded on - 27/01/2023 ::: Downloaded on - 28/01/2023 04:38:38 :::