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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(6)(d) in Civil Services (Departmental Examination), Punjab Rules, 2014

(d)the Indian Administrative Service officer (on probation), if already cleared the same during the Phase-II training at Lal Bahadur Shastri National Academy of Administration subject to production of the certificate in this regard .