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[Cites 0, Cited by 0] [Section 138(1)] [Section 138] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 138(1)(a) in The Jammu and Kashmir Representation of the People Act, 1957

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human-voice, such as a megaphone or a loud-speaker; or