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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(g)"Securities and Exchange Board of India" means the Securities Exchange Board of India established under the Securities and Exchange Board of India Act, 1992 (5 of 1992);