Supreme Court - Daily Orders
Rama Nand Singh vs State Of Bihar on 6 April, 2015
ITEM NO.98 REGISTRAR COURT. 1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1201/2015
RAMA NAND SINGH Petitioner(s)
VERSUS
STATE OF BIHAR Respondent(s)
(with interim relief and office report)
Date : 06/04/2015 This petition was called on for hearing today.
For Petitioner(s)
Mr. Gaurav Agrawal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service report in respect of the sole respondent is still awaited.
List again on 15.5.2015.
(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.04.11 12:01:40 IST Reason: