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Supreme Court - Daily Orders

Rama Nand Singh vs State Of Bihar on 6 April, 2015

     ITEM NO.98                          REGISTRAR COURT. 1                SECTION IIA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Petition(s) for Special Leave to Appeal (Crl.)                 No(s).     1201/2015

     RAMA NAND SINGH                                                   Petitioner(s)

                                                    VERSUS

     STATE OF BIHAR                                                    Respondent(s)
     (with interim relief and office report)


     Date : 06/04/2015 This petition was called on for hearing today.


     For Petitioner(s)
                                         Mr. Gaurav Agrawal,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service report in respect of the sole respondent is still awaited.

List again on 15.5.2015.

(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.04.11 12:01:40 IST Reason: