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State of Haryana - Section
Section 49 in The Haryana New Mandi Townships Building Rules, 1967
49. Minimum dimensions of steps - [Section 4(2)(f)].
- The minimum dimensions of steps shall be :| Size of tread | Size of riser | |
| (i) In residential building | 22.86 Cm. (9 inches) | 22.86 Cm. (9") |
| (ii) In public buildings | ware-houses and industrial buildings | 2667 Cm. (19'½") |