Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Sikkim - Subsection Section 44(1) in Sikkim Panchayat Act, 1993 (1)The District Collector, on receipt or such communication of the sum recoverable under section43 on being satisfied with the demand, shall proceed to recover. it. ,
