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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Kerala - Subsection

Section 1(1) in Kerala Toddy Workers' Welfare Fund Act, 1969

(1)This Act may be called [Kerala Toddy Workers' Welfare Fund Act] [Substituted 'Toddy Workers' Welfare Fund Board' by Act No. 31 of 1978.] 1969.