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Bombay High Court

Oriental Insurance Company Ltd vs Sudamati Sahebro Nirmal And Ors on 10 August, 2022

Author: S. G. Dige

Bench: S. G. Dige

                                        1             100- F. A. No. 1002-2004.odt




       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               BENCH AT AURANGABAD

                    100 FIRST APPEAL NO.1002 OF 2004

                    ORIENTAL INSURANCE COMPANY LTD
                                VERSUS
                   SUDAMATI SAHEBRO NIRMAL and ORS

                                 ...
               Advocate for Appellant : Mr. R F Totala
            Advocate for respondent No.5 : Mr. A.S. Shelke
                                 ....

                                CORAM : S. G. DIGE, J.

DATE : 10.08.2022 PER COURT :-

Heard learned counsel for the appellant. None present for respondent Nos. 1 and 2 who are original claimant. Adjourned to 25.08.2022.

( S.G. DIGE,) JUDGE ysk ::: Uploaded on - 17/08/2022 ::: Downloaded on - 08/01/2023 17:31:28 :::