Bombay High Court
Oriental Insurance Company Ltd vs Sudamati Sahebro Nirmal And Ors on 10 August, 2022
Author: S. G. Dige
Bench: S. G. Dige
1 100- F. A. No. 1002-2004.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
100 FIRST APPEAL NO.1002 OF 2004
ORIENTAL INSURANCE COMPANY LTD
VERSUS
SUDAMATI SAHEBRO NIRMAL and ORS
...
Advocate for Appellant : Mr. R F Totala
Advocate for respondent No.5 : Mr. A.S. Shelke
....
CORAM : S. G. DIGE, J.
DATE : 10.08.2022 PER COURT :-
Heard learned counsel for the appellant. None present for respondent Nos. 1 and 2 who are original claimant. Adjourned to 25.08.2022.
( S.G. DIGE,) JUDGE ysk ::: Uploaded on - 17/08/2022 ::: Downloaded on - 08/01/2023 17:31:28 :::