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[Cites 0, Cited by 0] [Section 8E] [Entire Act]

State of West Bengal - Subsection

Section 8E(2) in West Bengal Town and Country (Planning and Development) Act, 1979

(2)The Chairperson or in his absence the Vice-Chairperson shall preside at a meeting of the Eco-tourism Board. In case both the Chairperson and the Vice-Chairperson are absent, the members present shall elect one of the members to preside at the meeting.