Section 43(2)(n) in The Industrial Finance Corporation Act, 1948

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2)(n) in The Industrial Finance Corporation Act, 1948

(n)appointment of [advisory] [ Substituted by Act 78 of 1952, Section 30, for " ad hoc" ] committees for technical and other advice for purposes of this Act, [fees for attending meetings thereof and the conduct of business thereat] [ Inserted by Act 28 of 1955, Section 22 (w.e.f. 18.9.1955).]; [*] [ The word " and" omitted by Act 78 of 1952, Section 30.]

(nn)[ the election of an auditor under sub-section (1) of section 34;] [ Inserted by Act 78 of 1952, Section 30.]

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Union of India - Subsection

Section 43(2)(n) in The Industrial Finance Corporation Act, 1948