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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(o) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(o)"Presiding Officer" means the person appointed as such by the Election Officer to preside over and conduct election under these rules at one or more Polling Stations and to count the votes;