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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(i) in West Bengal Co-operative Societies Rules, 2011

(i)a Government Officer shall ordinarily be deputed to the service of a Co-operative Society for a period not exceeding two years, such period may be so extended by the State Government or by the Registrar, as may be considered expedient :