Calcutta High Court (Appellete Side)
Saveetha Engineering College vs The State Of West Bengal & Anr on 4 July, 2019
Author: Asha Arora
Bench: Asha Arora
1 04.07.2019
Item No.29 Ct.No.30 dc.
C.R.R. 2079 of 2018 Saveetha Engineering College Versus The State of West Bengal & Anr.
Mr. Aniket Mitra ... For the Petitioner.
Learned advocate for the petitioner seeks an adjournment to enable him to effect service upon the opposite parties.
Let the matter appear in the monthly list of August 2019.
Affidavit-of-service to be filed on the next date of hearing.
( ASHA ARORA, J. )