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[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

Daman and Diu - Subsection

Section 51(3)(b) in The Daman And Diu Panchayat Regulation, 2012

(b)all powers and duties of the Gram Panchayat shall during the period of dissolution of the Gram Panchayat, be exercised and performed by such person or persons as may be appointed by the Administrator in this behalf.