Securities And Exchange Board Of India - Subsection
Section 4(ii) in Securities and Exchange Board of India (Buy-Back of Securities) Regulations, 2018
(ii)[ The ratio of the aggregate of secured and unsecured debts owed by the company to the paid-up capital and free reserves after buy-back shall, -: [Substituted by Notification No. SEBI/LAD-NRD/GN/2019/33, dated 19.9.2019 (w.e.f. 11.9.2018).]
