Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 29 in The Manual of Departmental Orders 29. - Superintending Engineers are authorised to order any officer subordinate to them to proceed on duty to any part of the territories of the State Government and to draw travelling allowance permissible under the rules.
