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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Bihar - Subsection

Section 55(3)(f) in Patna University Act, 1976

(f)discharge such other functions of financial nature as may, from time to time, be prescribed by the Statutes or entrusted to it by the Senate or the Syndicate.