Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 85] [Entire Act] State of Punjab - Subsection Section 85(1) in The Punjab Co-operative Societies Act, 1961 (1)The Government may, for any co-operative society or class of such societies, make rules to carry out the purposes of this Act.
