Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] State of West Bengal - Subsection Section 13(2)(d) in West Bengal Workmen's House-Rent Allowance Act, 1974 (d)other powers of Inspectors referred to in clause (e) of sub section (2) of Section 7; and