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State of Haryana - Section

Section 9 in The Haryana Mechanical Vehicles (Bridge Tolls) Rules, 1975

9. Duties of superior Officers.

- [Section 8]. - The Sub-Divisional Officer-in-charge of the road on which the bridge is situated shall check the collection of toll by the staff and deposit of toll money in accordance with these rules by paying surprise visits at least twice a month at the offices of the Toll Inspectors and the Sectional Officers in-charge. He shall countersign the cash register maintained by the Toll Inspectors and the Sectional Officer-in-charge in token of such a check having been made. Such visits shall also be paid by the Executive Engineer concerned at least once in three months.