Madhya Pradesh High Court
Chandra Shekhar Ahirwar vs Security Printing And Minting ... on 23 January, 2024
Author: Pranay Verma
Bench: Pranay Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 16479 of 2023 (HAKIM SINGH DHAKED Vs THE SECURITY PRINTING AND MINTING CORPORATION OF INDIA LIMITED AND OTHERS) WP/16480/2023, WP/16481/2023, WP/16483/2023, WP/16484/2023, WP/16485/2023, WP/16486/2023, WP/16488/2023, WP/16491/2023, WP/16492/2023, WP/16493/2023, WP/16494/2023, WP/16497/2023, WP/16498/2023, WP/16500/2023, WP/16502/2023, WP/16504/2023, WP/16510/2023 Dated : 23-01-2024 Parties through their counsel. Due to paucity of time, the matter could not be heard. List after 3 weeks.
I.R. (if any) to continue till the next date.
(PRANAY VERMA) JUDGE SS/-
Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 1/24/2024 5:51:31 PM