Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Maharashtra - Subsection

Section 82(3) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(3)Each authority formed under sub-section (1) shall hold their first meeting on such date as the Vice-Chancellor may direct.