Himachal Pradesh High Court
Narjo Devi vs . State Of H.P. on 17 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Narjo Devi Vs. State of H.P. .
CWP No. 2019 of 2023 17.4.2023 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Yash Wardhan Chauhan, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Ms. Priyanka Chauhan and Ms. Ayushi Negi, Deputy Advocates General, for the respondentsÂState. r Notice confined to respondents No. 1 to 3, at this stage. Mr. Ramakant Sharma, learned Additional Advocate General appears and waives service of notice on behalf of respondents No. 1 to 3.
He prays for and is granted a week's time to file reply/obtain instructions.
List on 24.3.2023.
CMP No. 3951 of 2023Notice/reply in the aforesaid terms. Till further orders, status quo qua the posting of the petitioner be maintained.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge April 17, 2023 (kalpana) ::: Downloaded on - 17/04/2023 20:41:23 :::CIS