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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2)(i) in Punjab Women and Children Development and Welfare Corporation Act, 1979

(i)to survey and assess the economic needs of women and welfare needs of women and children, specially those belonging to the Scheduled Castes and Backward Classes in the State;