Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act] State of Chattisgarh - Subsection Section 71(2)(e) in The Chhattisgarh Value Added Tax Act, 2005 (e)the manner of proving the payment of tax by the contractor and by the sub-contractor under sub-section (1) of Section 6;