Section 16 in The Indira Gandhi National Open University Act, 1985
16.
The following shall be the authorities of the University :(1)The Board of Management;(2)The Academic Council(3)The Planning Board;(4)The Board of Recognition;(5)The Schools of Studies;(6)The Finance Committee; and(7)Such other authorities as may be declared by the Statues to be the authorities of the University.
