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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Water (Prevention And Control Of Pollution) Rules, 1975

(2)If the person associated with the Board under sub-rule (1) happens to be a non-official, resident in Delhi, he shall be entitled to get an allowance of rupees seventy-five per day for each day of actual meeting of the Central Board in which he is so associated.