Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 541] [Entire Act]

State of Assam - Subsection

Section 541(a) in The Assam Excise Rules, 2016

(a)The name and number of each vessels shall be legibly painted in oil colour on some conspienous part thereof according to the purpose for which it is intended to be used.