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[Cites 0, Cited by 0] [Section 2C(1)] [Section 2C] [Entire Act]

Union of India - Subsection

Section 2C(1)(b) in The Insurance Act, 1938

(b)a society registered under the Co-operative Societies Act, 1912 (2 of 1912), or under any other law for the time being in force in any State relating to co-operative societies, or