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[Cites 0, Cited by 0] [Section 56C(1)] [Section 56C] [Entire Act]

State of Jharkhand - Subsection

Section 56C(1)(c) in Bihar Factories Rules, 1950

(c)a notice in bold letters warning that the roof was of fragile material and was dangerous and that no person should go on the roof unless full protective measures have been taken is displayed at such a prominent place and in such a manner as to attract immediate attention; and